Consultation Paper on ''Definition of Adjusted Gross Revenue (AGR) in Licence Agreements for provision of Internet Services and minimum presumptive AGR''
- Telecom: Internet & Broadband
- Date of Release: 28/12/2012
- Closing Date: 28/12/2012
- Division: Broadband & Policy Analysis
- Status:
- Telecom & Broadcasting: Consultation
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Downloads:Consultation Paper Download(1.51 MB)
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S. No. | Stakeholders Name | Stakeholder's Type | Downloads |
---|---|---|---|
1 | Association Of Competitive Telecom Operators(ACTO) | Associations | Download (391.79 KB) |
2 | Associations of Unified Telecom Service Providers of India(AUSPI) | Associations | Download (749.72 KB) |
3 | Internet Service Providers Association of India(ISPAI) | Associations | Download (109.09 KB) |
4 | Tata communications limited(TCL) | Associations | Download (432.69 KB) |
5 | CCOAI | Associations | Download (261.91 KB) |
6 | Consumer VOICE | Companies/Organization/Firms | Download (182.45 KB) |
7 | Confederation of Indian industry(CII) | Companies/Organization/Firms | Download (32.6 KB) |
8 | Vodafone | Service Providers | Download (160.69 KB) |
9 | Bharti Airtel Limited(BAL) | Service Providers | Download (463.8 KB) |
10 | AT&T Global Network Services India Pvt. Ltd. | Service Providers | Download (1.33 MB) |
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